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[Cites 0, Cited by 0] [Section 63] [Entire Act]

State of West Bengal - Subsection

Section 63(6) in The Chandernagore Municipal Corporation Act, 1990

(6)The budget estimate shall be prepared, presented and adopted in such form, and in such manner, and shall provided for such matters, as may be [prescribed.] [Word substituted by West Bengal Act 17 of 1995.]