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[Cites 0, Cited by 0] [Section 26] [Entire Act]

State of Rajasthan - Subsection

Section 26(e) in The Rajasthan Colonisation (Indira Gandhi Canal Project Government Land Allotment and Sale) Rules, 1967

(e)No person shall, at any auction retract from his bid and if any dispute arises, the land shall be put up for auction against the last disputed bid.