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[Cites 0, Cited by 0] [Section 2(2)] [Section 2] [Entire Act]

State of Andhra Pradesh - Subsection

Section 2(2)(f) in Andhra Pradesh Single Window Co-Operative Credit Structure At State Level Act, 1994

(f)all the employees of the said Bank shall be transferred to and shall be deemed to be the employees of the Successor Bank: