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[Cites 0, Cited by 0] [Section 4] [Entire Act]

State of Bihar - Subsection

Section 4(7) in Bihar State Universities (Patna, University of Bihar, Bhagalpur and Ranchi) Act, 1960

(7)To institute Professorships, Readerships, Lecturerships, and and other teaching posts required by the University and to appoint persons to such Professorship, Readerships, Lecturerships and posts;