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[Cites 0, Cited by 0] [Section 19] [Entire Act]

State of Maharashtra - Subsection

Section 19(1) in Shree Siddhi Vinayak Ganpati Temple Trust (Prabhadevi) Act, 1980

(1)There shall be constituted a separate fund to be called the Management Fund, which shall vest in, and be, under the control of the Committee.