Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 2] [Entire Act] State of Gujarat - Subsection Section 2(11) in The Hemchandracharya North Gujarat University Act, 1986 (11)"secondary school" means a secondary school registered or deemed to have been registered under Section 31 of the Gujarat Secondary Education Act, 1972 (Gujarat 18 of 1973);
