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Bengal Presidency - Section

Section 11 in Bengal Diseases of Animals Act, 1944

11. Power of [Veterinary Officer] to subject [infective livestock] to tests. - If the [Veterinary Officer] suspects that any [livestock] is infective he may subject it to such tests as may be prescribed and the owner or person in charge or having control of such [livestock] shall render every facility and assistance to him in carrying out the tests.