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State of Assam - Section

Section 9 in The Assam Aided Colleges Employees Rules, 1960

9. Confirmation.

(1)Where a probationer has completed his/her period of probation to the satisfaction of the Appointing Authority, he/she shall be confirmed in the service on completion of 2 years probation.
(2)The inter-seniority of persons shall be determined in accordance with the date of substantive appointment.