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[Cites 0, Cited by 0] [Section 20] [Entire Act]

State of Andhra Pradesh - Subsection

Section 20(4) in Andhra Pradesh Distillery (Manufacture of Spirits) Rules, 2006

(4)No distillery shall be open for work on a Sunday or other public holiday except with the sanction of the Commissioner which may be given either generally or obtained specially at least one day in advance.