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[Cites 0, Cited by 0] [Section 2] [Entire Act]

State of Odisha - Subsection

Section 2(59) in Bhubaneswar Development Authority (Planning and Building Standards) Regulations, 2001

(59)"non-combustible material" means a material which does not burn nor add heat to a fire when tested for combustibility in accordance with good practice;Explanation - All stair-case rooms, lift rooms, chimney and elevated tanks above the topmost floor and architectural features shall not be included in the number of floors in the calculation of the height of the building if the total height of such additional construction shall no exceed three metres.