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Bombay High Court

Steffi Genoveno Fernandes vs Chidambaram P. Sankaram on 14 December, 2023

Author: R.I. Chagla

Bench: R.I. Chagla

                                                                     1-GP(L)-30186-23 with IA(L)-31480-23.doc

                        Manoj Wakle

                                    IN THE HIGH COURT OF JUDICATURE AT BOMBAY
                                        ORDINARY ORIGINAL CIVIL JURISDICTION

                                     GUARDIANSHIP PETITION (L) NO.30186 OF 2023
                                                        IN
                                      INTERIM APPLICATION (L) NO.31480 OF 2023


                        Vincy Cajentan Noronha & Ors.                             ...Applicants/ Org.
                                                                                  Respondents
                              In the matter between
                        Mrs. Steffi Genoveno Fernandes & Ors.                     ...Petitioners
                              Versus
                        Chidambaram P. Sankaram & Ors.                            ...Respondents
                                                             ----------
                        Mr. Rajendra Sorankar a/w Mr. Ketan Dabke for the Petitioner.
                        Ms. Susan Abraham a/w Mr. Narayan B. Suvarna & Ms. Poojasri
                        Ganesan for the Respondent Nos. 2 to 4.
                        Yohan Sankaram- Minor Child present.
                        Ms. Steffi Genoveno Fernandes- Petitioner present.
                        Mrs. Vincy Cajentan G. Noronha - Respondent No.2 present.
                        Mr. Cajetan G. Noronha - Respondent No.3 present.
                        Mrs. Ingrid Godwin Mathias- Respondent No.4 present.
                                                             ----------
                                                      CORAM : R.I. CHAGLA, J.

                                                      DATE       :    14TH DECEMBER, 2023.

                        ORDER :

Digitally signed by WAKLE

1. Pursuant to the Order dated 7th December, 2023 hearing WAKLE MANOJ MANOJ JANARDHAN JANARDHAN Date:

2023.12.15 10:11:31 +0530 was held in the Chamber today at 2.30 p.m. I had an opportunity of 1/2 ::: Uploaded on - 15/12/2023 ::: Downloaded on - 16/12/2023 04:44:46 ::: 1-GP(L)-30186-23 with IA(L)-31480-23.doc interacting with the ward/minor.

2. Considering the ensuing Christmas vacation coming up, apart from the arrangement which has been recorded in the Order dated 9th November, 2023 and in particular Paragraph No.5 thereof, continuing, the Respondent Nos.2 to 4 in the Guardian Petition are permitted to take the ward/minor on Christmas day from the Petitioner's residence to their home in Mumbai to spend time with the ward/minor between 5.00 p.m. to 7.00 p.m. and thereafter they shall bring back the ward/minor to the Petitioner's residence on the same day.

3. The Guardianship Petition along with Interim Application (L) No. 31480 of 2023 shall be listed on 4 th January, 2024 at 10.30 a.m. [R.I. CHAGLA, J.] 2/2 ::: Uploaded on - 15/12/2023 ::: Downloaded on - 16/12/2023 04:44:46 :::