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[Cites 0, Cited by 0] [Section 19(2)] [Section 19] [Entire Act]

State of Chattisgarh - Subsection

Section 19(2)(ix) in The Chhattisgarh Maintenance and Welfare of Parents and Senior Citizens Rules, 2009

(ix)ensure that adequate number of prescribed application forms for maintenance are available in offices of common contact for citizens like Panchayats, Post Offices, Block Development Officers, Tahsil offices, Collectorate, Police Station, etc.;