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[Cites 0, Cited by 0] [Section 2] [Entire Act]

State of Bihar - Subsection

Section 2(d) in The Bihar Civil Service (Judicial Branch) (Training and Departmental Examination), Rules, 1963

(d)"Central Examination Committee" means the committee constituted by Government under Rule 3 of the Rules for Departmental Examination of Gazetted Officers, 1961; and