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[Cites 0, Cited by 0] [Section 50] [Entire Act]

NCT Delhi - Subsection

Section 50(4) in The Delhi Metro Railway General Rules, 2002

(4)The Maximum Safe Speed shall be the maximum speed at which the train is permitted to travel without intervention by the Train Control and Signalling System and it shall be continuously calculated in such a manner that permanent speed restrictions, the speed limits for the type of train and temporary speed restrictions shall not be exceeded and the train shall always stop without passing the Limit of Movement Authority.