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Supreme Court - Daily Orders

M/S Jindal Steel And Power Ltd. vs Chattisgarh State Elect. Reg. Commn.. on 30 January, 2020

Bench: Arun Mishra, Vineet Saran, M.R. Shah

     ITEM NO.107                     COURT NO.3                  SECTION XVII

                          S U P R E M E C O U R T O F       I N D I A
                                  RECORD OF PROCEEDINGS

     CIVIL APPEAL        NO(S).   3607-3610/2008

     M/S JINDAL STEEL AND POWER LTD.                             APPELLANT(S)
                                     VERSUS
     CHATTISGARH STATE ELECT. REG. COMMN. & ORS.                RESPONDENT(S)

     WITH
     C.A. No. 4968-4969/2010 (XVII)
     C.A. No. 5683-5685/2010 (XVII)
     C.A. No. 3134/2011 (XVII) (FOR         ON IA 1/2011)

     C.A. No. 5934-5935/2016 (XVII)
     (FOR [PERMISSION TO FILE ANNEXURES] ON IA 3/2017
     IA No. 3/2017 - PERMISSION TO FILE ANNEXURES)

     C.A. No. 2873/2018 (XVII)
     (FOR PERMISSION TO FILE ADDITIONAL DOCUMENTS/FACTS/ANNEXURES ON IA
     28721/2018
     FOR EX-PARTE STAY ON IA 28723/2018
     IA No. 28723/2018 - EX-PARTE STAY
     IA No. 28721/2018 - PERMISSION TO FILE ADDITIONAL
     DOCUMENTS/FACTS/ANNEXURES)

     C.A. No. 22944/2017 (XVII)
     C.A. No. 1598-1599/2018 (XVII)
     (IA FOR EX-PARTE STAY ON IA 9918/2018
     IA No. 9918/2018 - EX-PARTE STAY)

     C.A. No. 3038/2018 (XVII)
     (IA FOR EX-PARTE STAY ON IA 23209/2018
     IA No. 23209/2018 - EX-PARTE STAY)

     C.A. No. 1841-1842/2018 (XVII)
     (IA FOR EX-PARTE STAY ON IA 16131/2018
     IA No. 16131/2018 - EX-PARTE STAY)

     C.A. No. 3032/2018 (XVII)
     (IA No.22538/2018-EX-PARTE STAY and IA No.22536/2018-CONDONATION OF
     DELAY IN FILING APPEAL and IA No.22537/2018-PERMISSION TO FILE
     ADDITIONAL DOCUMENTS)

     C.A. No. 3026/2018 (XVII)

     C.A. No. 3028/2018 (XVII)
Signature Not Verified


     (FOR CONDONATION OF DELAY IN FILING APPEAL ON IA 26902/2018
Digitally signed by
NARENDRA PRASAD
Date: 2020.01.30

     FOR PERMISSION TO FILE ADDITIONAL DOCUMENTS ON IA 26909/2018
17:10:14 IST
Reason:


     FOR EX-PARTE STAY ON IA 26914/2018


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IA No. 26914/2018 - EX-PARTE STAY
IA No. 26909/2018 - PERMISSION TO FILE ADDITIONAL
DOCUMENTS/FACTS/ANNEXURES)

C.A. No. 3031/2018 (XVII)
(FOR EX-PARTE STAY ON IA 27641/2018
FOR PERMISSION TO FILE ADDITIONAL DOCUMENTS/FACTS/ANNEXURES ON IA
27642/2018
IA No. 27641/2018 - EX-PARTE STAY
IA No. 27642/2018 - PERMISSION TO FILE ADDITIONAL
DOCUMENTS/FACTS/ANNEXURES)

C.A. No. 3035/2018 (XVII)
( FOR STAY APPLICATION ON IA 28012/2018
FOR PERMISSION TO FILE ADDITIONAL DOCUMENTS/FACTS/ANNEXURES ON IA
28015/2018
IA No. 28015/2018 - PERMISSION TO FILE ADDITIONAL
DOCUMENTS/FACTS/ANNEXURES
IA No. 28012/2018 - STAY APPLICATION)

C.A. No. 3034/2018 (XVII)
( FOR PERMISSION TO PLACE ADDITIONAL FACTS AND GROUNDS ON IA
27697/2018
FOR EX-PARTE STAY ON IA 27700/2018
IA No. 27700/2018 - EX-PARTE STAY
IA No. 27697/2018 - PERMISSION TO PLACE ADDITIONAL FACTS AND
GROUNDS)

C.A. No. 3023/2018 (XVII)
(FOR CONDONATION OF DELAY IN FILING APPEAL ON IA 28638/2018 FOR
PERMISSION TO FILE ADDITIONAL DOCUMENTS ON IA 28640/2018 FOR EX-
PARTE STAY ON IA 28643/2018[ TO BE TAKEN UP ALONGWITH ITEM NO. 8
I.E. D.NO.2647/2018 ]
IA No. 28643/2018 - EX-PARTE STAY
IA No. 28640/2018 - PERMISSION TO FILE ADDITIONAL
DOCUMENTS/FACTS/ANNEXURES)

C.A. No. 3029/2018 (XVII)
( FOR PERMISSION TO FILE ADDITIONAL DOCUMENTS/FACTS/ANNEXURES ON IA
28468/2018
FOR EX-PARTE STAY ON IA 28469/2018
IA No. 28469/2018 - EX-PARTE STAY
IA No. 28468/2018 - PERMISSION TO FILE ADDITIONAL
DOCUMENTS/FACTS/ANNEXURES)

C.A. No. 3022/2018 (XVII)
(FOR CONDONATION OF DELAY IN FILING APPEAL ON IA 27999/2018
FOR [PERMISSION TO FILE ADDITIONAL DOCUMENTS AND GROUNDS] ON IA
28001/2018 FOR EX-PARTE STAY ON IA 28002/2018
IA No. 28002/2018 - EX-PARTE STAY
IA No. 28001/2018 - PERMISSION TO FILE ADDITIONAL DOCUMENTS AND
GROUNDS)


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C.A. No. 3033/2018 (XVII)
(FOR CONDONATION OF DELAY IN FILING ON IA 28337/2018 FOR
CONDONATION OF DELAY IN REFILING ON IA 28340/2018 FOR PERMISSION TO
FILE ADDITIONAL DOCUMENTS ON IA 28342/2018 FOR EX-PARTE STAY ON IA
28345/2018
IA No. 28345/2018 - EX-PARTE STAY
IA No. 28342/2018 - PERMISSION TO FILE ADDITIONAL
DOCUMENTS/FACTS/ANNEXURES)

C.A. No. 3027/2018 (XVII)
(FOR CONDONATION OF DELAY IN FILING ON IA 28473/2018 FOR
CONDONATION OF DELAY IN REFILING ON IA 28474/2018 FOR PERMISSION TO
FILE ADDITIONAL DOCUMENTS ON IA 28475/2018 FOR [AD-INTERIM EX-
PARTE STAY] ON IA 28476/2018[ TO BE TAKEN UP ALONGWITH ITEM NO. 8
I.E. D.NO.2647/2018 ]
IA No. 28476/2018 - AD-INTERIM EX-PARTE STAY
IA No. 28475/2018 - PERMISSION TO FILE ADDITIONAL
DOCUMENTS/FACTS/ANNEXURES)

C.A. No. 6114/2018 (XVII)
(FOR PERMISSION TO FILE ADDITIONAL DOCUMENTS/FACTS/ANNEXURES ON IA
63462/2018
FOR EX-PARTE STAY ON IA 63463/2018
IA No. 63463/2018 - EX-PARTE STAY
IA No. 63462/2018 - PERMISSION TO FILE ADDITIONAL
DOCUMENTS/FACTS/ANNEXURES)

C.A. No. 6116/2018 (XVII)
(FOR [PERMISSION TO FILE ADDITIONAL GROUNDS AND DOCUMENTS] ON IA
63272/2018
IA No. 63272/2018 - PERMISSION TO FILE ADDITIONAL GROUNDS AND
DOCUMENTS)

Date : 30-01-2020 These appeals were called on for hearing today.

CORAM :
          HON'BLE MR. JUSTICE ARUN MISHRA
          HON'BLE MR. JUSTICE VINEET SARAN
          HON'BLE MR. JUSTICE M.R. SHAH

For Appellant(s)
                    Mr.   Aashish Bernard,Adv.
                    Mr.   Paramhans Sahani,Adv.
                    Mr.   Rajesh Kumar, AOR
                    Mr.   Vinod Kumar,Adv.

                    Mr. Raunak Jain,Adv.
                    Mr. Sachin Dubey,Adv.
                    Mr. Lakshmi Raman Singh, AOR

                    M/s. MCLM & Co.,AOR



                                   3
                    Ms.   Srishti Rai,Adv.
                    Mr.   Saransh Shaw,Adv.
                    Ms.   Divya Chaturvedi,Adv.
                    Mr.   Sanjeev Kumar,Adv.
                    For   M/s. Khaitan & Co.

                    Mr.   Devashish Bharuka, AOR
                    Mr.   Ravi Bharuka,Adv.
                    Ms.   Sarvshree,Adv.
                    Mr.   Justine George,Adv.
                    Ms.   Srishti Agarwal,Adv.

                    Mr. Apoorv Kurup, AOR
                    Mr. Ambuj Dixit,Adv.

                    Mr. Raunak Jain,Adv.
                    Mr. Sachin Dubey,Adv.
                    Mr. Hasan Murtaza, AOR

For Respondent(s)   Mr. Matrugupta Mishra,Adv.
                    Mr. Omar Waziri,Adv.
                    Ms. Sharmila Upadhyay, AOR

                    Ms.   Swapna Seshadri,Adv.
                    Mr.   Pramod Dayal, AOR
                    Mr.   Nikunj Dayal,Adv.
                    Ms.   Payal Dayal,Adv.

                    Mr. Apoorv Kurup, AOR

                    Mr. C.K. Rai, AOR
                    Mr. Sumit Panwar,Adv.

                    Mr. Siddharth Mehra,Adv.
                    Mr. Indraprateek Naidu,Adv.
                    Mr. M.R. Shamshad, AOR

                    Mr. Ram Swarup Sharma, AOR

                    Mr. Shivam Sharma,Adv.
                    Mr. Raj Kishor Choudhary, AOR

                    Mr. Hasan Murtaza, AOR

                    Mr. Devashish Bharuka, AOR


          UPON hearing the counsel the Court made the following
                             O R D E R

As prayed, list in the next week.

4

No request for further adjournment will be entertained.



(NARENDRA PRASAD)                          (JAGDISH CHANDER)
  COURT MASTER                               COURT MASTER




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