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[Cites 0, Cited by 1] [Section 12] [Entire Act]

State of Odisha - Subsection

Section 12(1) in Utkal University of Culture Act, 1999

(1)The Board shall appoint a person selected from among a panel containing the names of Officers belonging to the Orissa Finance Services, Class-I furnished by the Government or from any other source, as may be provided in the Statutes, as the Finance Officer of the University for such period and on such terms as may be prescribed by the Statutes.