Delhi High Court - Orders
Theme Engineering Services Pvt. Ltd. & ... vs National Highways Authority Of India on 11 March, 2022
Author: V. Kameswar Rao
Bench: V. Kameswar Rao
$~30
* IN THE HIGH COURT OF DELHI AT NEW DELHI
+ W.P.(C) 3969/2022, CM APPL. 11822/2022
THEME ENGINEERING SERVICES PVT. LTD. & ANR.
..... Petitioner
Through: Mr. Parag P. Tripathi, Sr. Adv. with
Ms. Nandadevi Deka, Mr. Arunabh
Ganguli, Mr. Anirudh Dusaj and
Mr. Savyasachi Rawat, Advs.
versus
NATIONAL HIGHWAYS AUTHORITY OF INDIA
..... Respondent
Through: Mr. Manish K. Bishnoi and
Ms. Pallavi Singh, Advs.
CORAM:
HON'BLE MR. JUSTICE V. KAMESWAR RAO
ORDER
% 11.03.2022 As there is a Full Court Reference to bid a farewell to Hon'ble the Chief Justice on his demitting office, re-notify on March 14, 2022.
V. KAMESWAR RAO, J MARCH 11, 2022/ds Signature Not Verified Digitally Signed By:ASHEESH KUMAR YADAV Signing Date:14.03.2022 15:52:36