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[Cites 0, Cited by 0] [Section 243D] [Entire Act]

State of Rajasthan - Subsection

Section 243D(2) in Rajasthan Panchayati Raj Prabodhak Service Rules, 2008.

(2)Not less than one-third of the total number of seats reserved under Clause (1) (shall be reserved for women belonging to the Scheduled Castes or, as the case may be, the Scheduled Tribes.