Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] State of Telangana - Section Section 1 in Telangana General Clauses Act, 1891 1. Short title. (a)This Act may be called [the Telangana General Clauses Act, 1891] [Substituted by G.O.Ms.No.45, Law (F) Department, dated 01.06.2016.]; and(b)It shall come into force on the first day of January, 1892.
