Bombay High Court
Mac Impex vs Benin Negoce Et Commerce International ... on 24 February, 2020
Author: A.K. Menon
Bench: A.K. Menon
rrpillai 36-COMS-853-2018.odt
IN THE HIGH COURT OF JUDICATURE AT BOMBAY
ORDINARY ORIGINAL CIVIL JURISDICTION
COMMERCIAL SUIT NO. 853 OF 2018
WITH
NOTICE OF MOTION NO. 1432 OF 2018
MAC Impex ... Applicant/ Plaintiff
vs.
Benin Negoce Et Commerce ... Respondent/Defendants
International (BNCI) Saral and 4 Ors.
Mr. Bhupesh Dhumatkar i/b. Ms. Alisha Pinto for the Applicant/Plaintiff.
Mr. Hardik R. Sajnani i/b. Sumi Soman for Defendant no. 5.
Mr. Prashant P. Kulkarni for Respondent nos. 1 to 3.
CORAM : A.K. MENON, J.
DATED : 24th FEBRUARY, 2020 P.C.
1. Reply to be filed by 9th March, 2020.
2. Rejoinder to be filed by 16th March, 2020.
3. List on 23rd March, 2020.
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