Section 13(8)(h) in The Companies (Registration of Foreign Companies) Rules, 2014

[Cites 0, Cited by 0] [Section 13(8)] [Section 13] [Entire Act]

Union of India - Subsection

Section 13(8)(h) in The Companies (Registration of Foreign Companies) Rules, 2014

(h)Inspection of Documents- The Place at which inspection of the offer documents, the financial statements and auditor's report thereof shall be allowed during the normal business hours; and

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Union of India - Subsection

Section 13(8)(h) in The Companies (Registration of Foreign Companies) Rules, 2014