Delhi High Court - Orders
Omaxe Buildhome Pvt Ltd vs Ibrat Faizan on 16 August, 2022
Author: C. Hari Shankar
Bench: C. Hari Shankar
$~60
* IN THE HIGH COURT OF DELHI AT NEW DELHI
+ CM(M) 1196/2021, CM APPL. 46693/2021, CM APPL.
8352/2022, CM APPL. 26100/2022 and CM APPL. 26101/2022
OMAXE BUILDHOME PVT LTD ..... Petitioner
Through: Mr. Karanjot Singh Mainee,
Ms. Shreya Gupta, Adv. with Mr. B. Mund,
AR
versus
IBRAT FAIZAN ..... Respondent
Through: Mr. S.K. Pal, Adv.
CORAM:
HON'BLE MR. JUSTICE C. HARI SHANKAR
ORDER
% 16.08.2022 As Mr. S.K. Pal, learned Counsel for the respondent, apparently is not in a position to connect to the proceedings, renotify on 18th August 2022 as part heard.
C. HARI SHANKAR, J AUGUST 16, 2022 r.bararia Signature Not Verified Digitally Signed By:SUNIL SINGH NEGI Signing Date:29.08.2022 15:53:41