Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Entire Act]

State of Jharkhand - Section

Section 6 in The Champaran Agrarian Act, 1918

6. Provisions to have effect notwithstanding any other enactment.

- The provisions of this Act shall have effect notwithstanding anything contained in any other enactment.