Madhya Pradesh High Court
Vishnu Kumar Saraswat vs Scindia Devasthan Trust Thr. on 5 December, 2020
Author: Gurpal Singh Ahluwalia
Bench: Gurpal Singh Ahluwalia
1 THE HIGH COURT OF MADHYA PRADESH
SA No.51/2015
Vishnu Kumar Saraswat & Ors. vs. Scindia Devsthan Trust &
Ors.
Gwalior, Dated : 05/12/2020
None for the appellants.
Shri Ankur Modi, Counsel for the respondent No.1.
Heard through video conferencing.
List this case on 10.12.2020 for admission.
Office is directed to upload all pending applications.
(G.S. Ahluwalia) (alok) Judge Digitally signed by ALOK KUMAR Date: 2020.12.07 10:35:53 +05'30'