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Madhya Pradesh High Court

Vishnu Kumar Saraswat vs Scindia Devasthan Trust Thr. on 5 December, 2020

Author: Gurpal Singh Ahluwalia

Bench: Gurpal Singh Ahluwalia

            1   THE HIGH COURT OF MADHYA PRADESH
                              SA No.51/2015
          Vishnu Kumar Saraswat & Ors. vs. Scindia Devsthan Trust &
                                  Ors.

         Gwalior, Dated : 05/12/2020

                None for the appellants.

                Shri Ankur Modi, Counsel for the respondent No.1.

Heard through video conferencing.

List this case on 10.12.2020 for admission.

Office is directed to upload all pending applications.

(G.S. Ahluwalia) (alok) Judge Digitally signed by ALOK KUMAR Date: 2020.12.07 10:35:53 +05'30'