Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 679A(1)] [Section 679A] [Entire Act]

State of Telangana - Subsection

Section 679A(1)(a) in Greater Hyderabad Municipal Corporation Act, 1955

(a)such resolution, order, licence, permission or act has not been passed, issued, granted or authorized in accordance with law;