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[Cites 0, Cited by 0] [Section 10] [Entire Act]

State of West Bengal - Subsection

Section 10(1) in The West Bengal Additional Tax and One-Time Tax On Motor Vehicles (Amendment) Act, 2012

(1)in the heading, for the words, figures, letter and brackets "(See sections 9B and 10)", the words, figures, letters and brackets "(See sections 9B, 9BB and 10)" shall be substituted;