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[Cites 0, Cited by 0] [Section 23] [Entire Act]

State of Tamilnadu - Subsection

Section 23(c) in The Tamil Nadu Building and Construction Workers (Conditions of Employment and Miscellaneous Provisions) Act, 1984

(c)safe handling or use of explosives under the control of competent persons so that there is no exposure to the risks of injury from explosion or from flying material;