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State of Odisha - Section

Section 6 in The Orissa Civil Services (Classification, Control & Appeal) Rules, 1962

6. [ Classification of Services. [Substituted by G.A. Department Notification No.17902-S.C./3-2/99/Part-1) - Gen. dated 23.5.2000. O.G.E. No. 20 dated 9.6.2000.]

- The Civil Services of the State shall be classified as follows :
(i)State Civil Services, Group-A;
(ii)State Civil Services, Group-B;
(iii)State Civil Services, Group-C.
If a service consists of more than one grade, the different grades may be included in different Groups.]