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[Cites 0, Cited by 0] [Section 74] [Entire Act]

Union of India - Subsection

Section 74(C) in Finance Act, 2020

(C)in the first proviso, -
(i)in clause (a), for the words "an account payee cheque", the words "any mode other than cash" shall be substituted;
(ii)in clause (b), for the words "two thousand five hundred rupees", the words "five thousand rupees" shall be substituted;