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[Cites 0, Cited by 0] [Section 134(3)] [Section 134] [Entire Act]

State of Odisha - Subsection

Section 134(3)(gg) in The Orissa Co-operative Societies Act, 1962

(gg)the account books and registers to be kept by a Society and power of Registrar to direct the accounts and books to be written up;