Allahabad High Court
M/S J.M.A. Food Products Pvt. Ltd. vs State Of U.P. And 2 Others on 29 July, 2019
Author: Ajit Kumar
Bench: Ajit Kumar
HIGH COURT OF JUDICATURE AT ALLAHABAD ?In Chamber Case :- WRIT - C No. - 63517 of 2014 Petitioner :- M/S J.M.A. Food Products Pvt. Ltd. Respondent :- State Of U.P. And 2 Others Counsel for Petitioner :- Mayank Agrawal Counsel for Respondent :- C.S.C. Hon'ble Ajit Kumar,J.
Disposed of.
For orders, see order of date, passed in Writ - C No. 62905 of 2014.
Order Date :- 29.7.2019 IrfanUddin