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[Cites 0, Cited by 0] [Section 34(1)] [Section 34] [Entire Act]

State of Jammu-Kashmir - Subsection

Section 34(1)(a) in Jammu and Kashmir Wakafs Act, 2001

(a)investigating the nature and extent of Wakaf and Wakafs properties and a calling whenever necessary an inventory of Wakaf properties and calling from time to time, for accounts, returns and information from managers ;