Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] Securities And Exchange Board Of India - Section Section 26 in Securities and Exchange Board of India (Debenture Trustees) Rules, 1993 26. [ to 32. [Regulations 26 to 32 were omitted, Securities and Exchange Board of India (Intermediaries) Regulations, 2008, w.e.f. 26-5-2008.] ***]
