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[Cites 0, Cited by 0] [Section 174(2)] [Section 174] [Entire Act]

Union of India - Subsection

Section 174(2)(d) in The Border Security Force Rules, 1969

(d)All losses of secret documents and any other material of secret or above security classification. Such a Court of inquiry shall be ordered by an officer or authority superior to the unit Commandant having the lost document or material on its charge.