Supreme Court - Daily Orders
Uoi vs Lt. Col. O.P. Singh (R) on 18 July, 2014
\204 IN THE SUPREME COURT OF INDIA
CIVIL APPELLATE JURISDICTION
CIVIL APPEAL NO.(S). OF 2014
(D.No.13919 of 2014)
UNION OF INDIA & ORS Appellant(s)
VERSUS
LT. COL. O.P. SINGH (R) Respondent(s)
O R D E R
Heard.
This petition for grant of leave to appeal is delayed by 472 days for which no cogent explanation is forthcoming from the petitioners.
The application for leave to appeal is accordingly dismissed as time barred.
.......................J (T.S. THAKUR) .......................J (ADARSH KUMAR GOEL) NEW DELHI DATED 18th July, 2014 Signature Not Verified Digitally signed by Mahabir Singh Date: 2014.07.22 09:46:37 IST Reason: ITEM NO.53 COURT NO.3 SECTION XVII S U P R E M E C O U R T O F I N D I A RECORD OF PROCEEDINGS Civil Appeal D. No(s). 13919/2014 UOI & ORS Appellant(s) VERSUS LT. COL. O.P. SINGH (R) Respondent(s) (with appln. (s) for condonation of delay in filing appeal and office report) Date : 18/07/2014 This appeal was called on for hearing today. CORAM :
HON’BLE MR. JUSTICE T.S. THAKUR HON’BLE MR. JUSTICE ADARSH KUMAR GOEL For Appellant(s) Mr. R. Balasubramanian,Adv.
Ms. Kiran Bhardwaj,Adv.
Mr. Arvind Bambroo,Adv.
Mr. B. V. Balaram Das,Adv.
For Respondent(s) UPON hearing the counsel the Court made the following O R D E R Heard.
This petition for grant of leave to appeal is delayed by 472 days for which no cogent explanation is forthcoming from the petitioners.
The application for leave to appeal is accordingly dismissed as time barred.
(MAHABIR SINGH) (VEENA KHERA) COURT MASTER COURT MASTER (Signed order is placed on the file)