Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] State of Gujarat - Section Section 45 in Gujarat Gas (Regulation of Transmission, Supply and Distribution) Act, 2001 45. Recovery of fees, fines and charges. - The fees, fines, charges and such other sums due to the Authority under this Act shall be recoverable as arrears of land revenue.
