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[Cites 0, Cited by 0] [Section 7] [Entire Act]

State of Manipur - Subsection

Section 7(a) in Manipur Delegation of Financial Powers Rules, 1995

(a)The rules for the supply of articles required for the public service and the rules regulating the purchase of stationery stores for the public contained in Financial Rules and general or special order on the subject issued from time to time shall be followed.