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[Cites 0, Cited by 0] [Section 21(1)] [Section 21] [Entire Act]

State of West Bengal - Subsection

Section 21(1)(g) in The West Bengal Motor Vehicles Rules, 1989

(g)The driver of a motor vehicle shall, on entering a road inter-section, if the road entered is a main road designated as such, give way to the vehicles proceeding along that road and in any other case give way to all traffic approaching the inter-section on his right hand.