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[Cites 0, Cited by 0] [Section 40(2)] [Section 40] [Entire Act]

State of Telangana - Subsection

Section 40(2)(k) in Telangana Shops and Establishments Act, 1988

(k)deductions made with the written authorisation of the employee in furtherance of any savings scheme approved by the Government or the purchase of securities of the Central or State Government.