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Bombay High Court

Atul Ramrao Kothare vs Shri. George Fernandes Decd Through Lhr ... on 23 February, 2023

Author: Madhav

Bench: Madhav

                                                                                 Board Sr.No.:-14

 IN THE HIGH COURT OF JUDICATURE AT BOMBAY
      APPELLATE SIDE CIVIL JURISDICTION

         CIVIL APPLICATION IN WP NO. 28 OF 2021
                           In
               WRIT PETITION 9158 OF 2017

 Atul Ramrao Kothare                          ....APPLICANT
             V/S
 Shri. George Fernandes Decd Through Lhr And
                                          ....RESPONDENT

Ors Ms. Eventa A. Gonsalves a/w Mr. Reyden L. Gonsalves for Applicant.

Mr. P. G. Lad a/w Ms. Sayli Apte for Respondent No. 4.

CORAM : HON'BLE SHRI JUSTICE MADHAV J.

                               JAMDAR J
        DATE :                 23rd February, 2023
 P.C. :

At the request of the learned Counsel for the Appellant(s)/ Applicant(s) / Petitioner(s) / Respondent No. stand over to 02/03/2023. Ad-interim order, if any, to continue till then.

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