Bombay High Court
Atul Ramrao Kothare vs Shri. George Fernandes Decd Through Lhr ... on 23 February, 2023
Author: Madhav
Bench: Madhav
Board Sr.No.:-14
IN THE HIGH COURT OF JUDICATURE AT BOMBAY
APPELLATE SIDE CIVIL JURISDICTION
CIVIL APPLICATION IN WP NO. 28 OF 2021
In
WRIT PETITION 9158 OF 2017
Atul Ramrao Kothare ....APPLICANT
V/S
Shri. George Fernandes Decd Through Lhr And
....RESPONDENT
Ors Ms. Eventa A. Gonsalves a/w Mr. Reyden L. Gonsalves for Applicant.
Mr. P. G. Lad a/w Ms. Sayli Apte for Respondent No. 4.
CORAM : HON'BLE SHRI JUSTICE MADHAV J.
JAMDAR J
DATE : 23rd February, 2023
P.C. :
At the request of the learned Counsel for the Appellant(s)/ Applicant(s) / Petitioner(s) / Respondent No. stand over to 02/03/2023. Ad-interim order, if any, to continue till then.
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