Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 99] [Entire Act] State of Bihar - Subsection Section 99(4) in The Bihar and Orissa Local Self-Government Act, 1885 (4)[ distribute such gratuitous relief, in the form of doles of money or food, as may be necessary.] [Added to Section 99 by Bengal Act 5 of 1908.]
