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[Cites 0, Cited by 0] [Section 36] [Entire Act]

State of Telangana - Subsection

Section 36(2) in The Telangana Panchayat Raj (Conduct of Elections) Rules, 2018

(2)At each polling station there shall be set up one or more voting compartments in which electors can record their votes, screened from observation.