Bombay High Court
The Commissioner Of Customs C. S. I. ... vs Gyanchand Jain on 16 October, 2019
Before : M. W. Chandwani Prothonotary & Senior Master Date : 16th October, 2019 FOR REJECTION (ORIGINAL SIDE MATTERS) :
46 CHOLL/761/2019 ) Mr. Sachin Chowdhari I/b. Dharam and WP/2191/2016 ) Company, Advocate for applicants.
) ) P.C. : Applicants and/or their Advocate to ) remove office objections on the chamber ) order and get the same numbered ) and/or registered on or before ) 13.11.2019, failing chamber order to ) stand rejected for non-removal of office ) objections under O.S.Rule 986.
47 CHOLL/764/2019 ) None present.
CUAPPL/38/2017 ) ) P.C. : Applicants and/or their Advocates to 48 CHOLL/770/2019 ) remove office objections on the chamber S/15/2013 ) orders and get the same numbered ) and/or registered on or before ) 06.11.2019, failing chamber orders to ) stand rejected for non-removal of office ) objections under O.S.Rule 986.
49 CHOLL/784/2019 ) Mr. A. C. Mahimkar, Advocate for
S/322/2017 ) applicant.
)
) P.C. : Applicant and/or her Advocate to
) remove office objections on the chamber
) order and get the same numbered
) and/or registered on or before
) 06.11.2019, failing chamber order to
) stand rejected for non-removal of office
) objections under O.S.Rule 986.
Date : 16.10.2019 Prothonotary & Senior Master
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