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[Cites 0, Cited by 0] [Section 19(5)] [Section 19] [Entire Act]

NCT Delhi - Subsection

Section 19(5)(v) in The Delhi Metro Airport Express Line, General Rules, 2010

(v)instructions to train operators as to which siding they shall drive or give permission to depart may be given by train radio on a dedicated depot channel distinct from that used by Operations Control Center;