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[Cites 0, Cited by 0] [Section 13] [Entire Act]

State of Rajasthan - Subsection

Section 13(6) in Rajasthan Electricity Regulatory Commission (Terms and Conditions for Open Access) Regulations, 2016

(6)Copies of the agreements executed shall be supplied to the State Load Dispatch Center (SLDC). SLDC shall intimate the open access customer the date from which open access shall be available which shall not be later than 3 days from the date of furnishing of agreements.