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[Cites 0, Cited by 0] [Section 6(15)] [Section 6] [Entire Act]

State of Tamilnadu - Subsection

Section 6(15)(b) in Tamil Nadu Local Fund Audit Rules, 2016

(b)The Director may himself or through his subordinate officers cause to conduct surprise check on the process of audit done by the auditors at any local authority during the course of audit.