Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 16(3)] [Section 16] [Entire Act] Union of India - Subsection Section 16(3)(d) in The First Statutes of the Rajiv Gandhi National Institute of Youth Development, 2013 (d)to conduct the official correspondence of the Executive Council and the Academic Council;