Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 30] [Entire Act] State of Rajasthan - Subsection Section 30(3) in THE RAJASTHAN ELECTROPATHY SYSTEM OF MEDICINE ACT, 2018 (3)Every application for registration under sub-section (2) shall be made in suchform and manner and be accompanied with such registration fee as may be prescribedby the Board.
