Section 12(2) in Uttarakhand Mahatma Gandhi National Rural Employment Guarantee Act Compensation for delayed Payment of Wage Rules, 2018
(2)Additional District Programme Coordinator MGNREGA shall present a pointedly enquiry report to the District Programme Coordinator MGNREGA for delay in wage payment by the bank/post office, in which there shall be also include clear remark on officer/ personnel of responsible bank post office for delay.
