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Calcutta High Court

National Highways Authority Of India vs Kaushalya Infrastructure Development on 20 June, 2016

Author: Biswanath Somadder

Bench: Biswanath Somadder

ORDER SHEET


                                     AP No.374 of 2016

                            IN THE HIGH COURT AT CALCUTTA
                             Ordinary Original Civil Jurisdiction
                                      ORIGINAL SIDE



                      NATIONAL HIGHWAYS AUTHORITY OF INDIA
                                     Versus
                     KAUSHALYA INFRASTRUCTURE DEVELOPMENT
                                CORPORATION LTD.


      BEFORE:
      The Hon'ble JUSTICE BISWANATH SOMADDER

Date : 20th June, 2016.

The Court : Since none appears at the time of first call, let this matter appear under the same heading in the next monthly combined list.

(BISWANATH SOMADDER, J.) sg.