Calcutta High Court
National Highways Authority Of India vs Kaushalya Infrastructure Development on 20 June, 2016
Author: Biswanath Somadder
Bench: Biswanath Somadder
ORDER SHEET
AP No.374 of 2016
IN THE HIGH COURT AT CALCUTTA
Ordinary Original Civil Jurisdiction
ORIGINAL SIDE
NATIONAL HIGHWAYS AUTHORITY OF INDIA
Versus
KAUSHALYA INFRASTRUCTURE DEVELOPMENT
CORPORATION LTD.
BEFORE:
The Hon'ble JUSTICE BISWANATH SOMADDER
Date : 20th June, 2016.
The Court : Since none appears at the time of first call, let this matter appear under the same heading in the next monthly combined list.
(BISWANATH SOMADDER, J.) sg.